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Jammu and Kashmir and Ladakh HC | Appointment of Two New Additional Judges

President appoints (i) Shri Rahul Bharti, and (ii) Ms. Moksha Khajuria Kazmi, to be Additional Judges of the High Court of Jammu & Kashmir and Ladakh, for a period of two years, with effect from the date they assume charge of their respective offices.


Ministry of Law and Justice

[Notification dt. 24-3-2022]

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