Case Briefs High Courts Delhi HC permits IndiaMART to use ‘PUMA’ mark as a search option in drop-down menu; directs to take down infringing listings on notice
Events/Webinars News ‘India and UK share a rich history, bound by tradition of arbitration and mediation’: CJI BR Gavai inaugurates ICA Conference on ‘Arbitrating Indo-UK Commercial Disputes’
Case Briefs High Courts Bombay HC grants bail to woman alleged to have cheated of Rs. 2.45 crores; highlights well-being of her children and non-violent nature of crime
Case Briefs High Courts “No rare & exceptional case showing that investigation was tainted”: P&H HC refuses transfer of cheating case against dentists by Kenyan woman to CBI
Case Briefs High Courts Jharkhand HC declares S. 22-A of Registration Act introduced by 1991 Bihar Amendment Act, as unconstitutional