About the Course
Through this course, we seek to provide the participants with an in-depth knowledge of the growing relevance of Mergers and Acquisitions in India as well as globally through live and interactive sessions. This course is spread over 15-20 hours to provide the participants with a comprehensive understanding of various aspects of Mergers and Acquisitions.
Topics to be covered:
- Asset Purchase Agreements.
- Joint Venture.
- Due Diligence in Mergers and Acquisitions.
- Term Sheets in Mergers and Acquisitions Transactions.
- Private Equity Funds.
- Shareholders Agreements and SPAs
- Cross Border Mergers and Acquisitions.
- Structuring and Implementation of Mergers and Acquisitions Transactions.
- Outbound Mergers and Acquisitions.
- Slump Sale Transactions.
- Employment Aspects in Mergers and Acquisitions Transactions.
Speakers for this Course:
- Ms. Purti Minawala, Partner, Khaitan & Co.
- Mr. Arjun Rajgopal, Partner, Saraf and Partners.
- Ms. Vandana Pai, Partner, Barucha and Partners.
- Mr. Sahil Arora, Partner, Saraf and Partners.
- Mr. Clarence Anthony, Partner, Trilegal.
- Mr. Aayush Kapoor, Partner, Shardul Amarchand and Mangaldas.
- Mr. Anand Jayachandran, Partner, Cyril Amarchand and Mangaldas.
- Ms. Pallavi Puri, Partner, Jyoti Sagar and Associates.
- Ms. Roshnek Dhalla, Counsel, Khaitan & Co.
- Mr. Sunandan Majumdar, Partner, Quillon Partners.
- Mr. Anind Thomas, Partner, AZB & Partners.
- Ms. Rajul Bohra, Partner, JSA.
Registration Link
Interested people can register for the course through the following link: HERE
The last date for registration is April 26th, 2022
Interested people may reach out to us through:
Contact number-+919871602747
