On April 26, 2022, the Central Government has notified that the services engaged in the Banking industry to be a public utility service for the purposes of the said Act for a period of six months with effect from the date of the publication of this notification.
Services engaged in the Banking industry to be a public utility service
On April 26, 2022, the Central Government has notified that the services engaged in the Banking industry to be a public utility
![](https://www.scconline.com/blog/wp-content/uploads/2022/03/MicrosoftTeams-image-103-1-886x590.jpg)