Split Verdict on Criminalisation of Marital Rape Decision: One strikes down the exception, one upholds [Report to be updated] | SCC Times

Split Verdict on Criminalisation of Marital Rape Decision: One strikes down the exception, one upholds [Report to be updated]

In the batch of petitions filed asking for striking down marital rape to be an exception under the Penal Code, 1860, Delhi … Continue reading Split Verdict on Criminalisation of Marital Rape Decision: One strikes down the exception, one upholds [Report to be updated]