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SC Collegium recommends transfer of Chief Justice of Satish Chandra Sharma of Telangana HC to Delhi HC

SC Collegium recommends transfer of Chief Justice of Satish Chandra Sharma of Telangana HC to Delhi HC

Supreme Court Collegium has recommended the transfer of Mr Justice Satish Chandra Sharma, Chief Justice, Telangana High Court to Delhi High Court.

Published on May 17, 2022May 19, 2022By Bhumika Indulia

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Supreme Court Collegium has recommended the transfer of Mr Justice Satish Chandra Sharma, Chief Justice, Telangana High Court to Delhi High Court.

Supreme Court Collegium

[Notification dt. 17-5-2022]

Tags :

Chief Justice Chief Justice Satish Chandra Delhi High Court law Legal News Legal Updates Supreme Court Collegium Telangana High Court Transfer

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