On May 20, 2022, the Ministry of Corporate Affairs has notified Companies (Incorporation) Second Amendment Rules, 2022 in order to substitute FORM NO. INC-9 – Declaration by Subscribers and First Directors.
The New Form can be found HERE
Form No. INC-9 modified vide Companies (Incorporation) Second Amendment Rules, 2022
On May 20, 2022, the Ministry of Corporate Affairs has notified Companies (Incorporation) Second Amendment Rules, 2022 in order to substitute FORM
