President appoints Shri Justice A.A. Nakkiran, Additional Judge of the Madras High Court to be an Additional Judge of the Madras High Court for a period of one year with effect from 03-12-2022.
Tenure of Additional Judge A.A. Nakkiran of Madras High Court extended
President appoints Shri Justice A.A. Nakkiran, Additional Judge of the Madras High Court to be an Additional Judge of the Madras High
