The Indian Law Society, Pune is conducting a Diploma in Human Rights & Laws 2022-23 and is inviting applications from students and graduates.
- The admissions for the Diploma will commence from 27th July 2022. Last date for admission is 15th August 2022.
- Interested students can register themselves and pay the fees. Admission will be confirmed on payment of the fees.
- Fees: Rs. 13,630/- (Current ILS students); Rs. 16,225/- (Non-ILS including Ex-students of ILS) [including GST]
- Class Timings and Days: Every Tuesday, Wednesday and Thursday from 4.00 pm to 6.00 pm (Online).
- Course Co-ordinator: Dr Sita Bhatia (Mob: 9881159569).
- Lectures will begin from 16th August at 4.00 pm and will be conducted online.
- Eligibility: II, III, IV and V year B.A.LL.B. or All years of Three Year Law Course (LL.B.) or Graduation in any faculty.
- Seats: Minimum 20; Maximum 50.
- Batch II will be conducted in December 2022.
- Assessment Pattern:
- Written examination: 50 marks
- Viva-voce: 20 marks
- Dissertation: 30 marks
- Total: 100 marks
- Contact : smita.wadikar@ilslaw.in
- Click Here for the Course Contents.
- Link for Registration: Register & Pay Now
