'No one has right to disparage the reputation of another'; Madras High Court restrains YouTuber Savukku Sankar from making defamatory remarks against TN Minister V Senthil Balaji | SCC Times

Madras High Court

‘No one has right to disparage the reputation of another’; Madras High Court restrains YouTuber Savukku Sankar from making defamatory remarks against TN Minister V Senthil Balaji

Madras High Court: Krishnan Ramasamy, J. has granted interim injunction against YouTuber Savukku Sankar, restraining him from making defamatory remarks … Continue reading ‘No one has right to disparage the reputation of another’; Madras High Court restrains YouTuber Savukku Sankar from making defamatory remarks against TN Minister V Senthil Balaji