The Centre for Business and Financial Laws, in collaboration with the Competition Commission of India, is organising a two-day “Capacity Building Programme on Competition Law” on November 5 — 6, 2022 (Saturday – Sunday) in the university campus at Dwarka, New Delhi. The programme aims to build capacity among professionals and other stakeholders to comply with the competition law in letter and spirit, sensitise them to contemporary thoughts and developments, and prepare them to deal with emerging competition concerns.
The expert panel consists of eminent judges and top corporate professionals like Hon’ble Mr. Justice A. K. Sikri, Hon’ble Mr. Justice S.J. Mukhopadhyaya, Ms. Jyoti Jindgar Bhanot, Dr. Payal Malik, Ms. Pallavi Shroff, Prof. (Dr.) Harpreet Kaur,Mr. G R Bhatia, Mr. Manas Kumar Chaudhuri, Mr. Samir R. Gandhi and Mr. Aman Singh Sethi.
About the Centre
The Centre for Business and Financial Laws at NLU Delhi (CBFL) has been established to develop intellectual leadership and capabilities in the areas of commercial laws, market regulations and financial services. It aims to generate scholarship and work as a think tank for robustness and soundness of the business and financial sector. The Centre seeks to engage public and private stakeholders for working together on exchange of ideas, policy recommendations and allied regulatory issues.
Who Should Participate?
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Lawyers
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Academicians
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In-House Counsels
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Company Secretaries
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Chartered Accountants
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Cost Accountants
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Students
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And anyone who wishes to develop an extensive understanding of competition laws.
Registration Details
The registration fees for the program is as follows –
Students – ₹3000
Others – ₹4000
For registration and payment visit us at https://www.cbflnludelhi.in/complaw
Deadline to apply: 30 October 2022
For queries, please contact us at cbfl@nludelhi.ac.in
