School of Law, Lovely Professional University is organizing its “Gavelled”: 4th Moot Court Competition scheduled from November 10th to November 11th in offline mode.
Participation is open for all law students pursuing an Integrated 5-year law course or 3-year law course. The Moot Proposition is based on Contemporary issues revolving around the intricacies of criminal and constitutional law.
Prizes for the Competition are as follows:
- Winners- a cash prize worth Rs. -31000/- along with Three (3) one-year complimentary (Academic) subscriptions to SCC Online Web Edition to be distributed to the winning team worth Rs. 27,000 each
- 1st Runner Up – a cash prize worth Rs. -21000/- along with Three (3) one-year complimentary subscriptions to EBC Learning worth Rs. 14,500 each.
- Best Memorial – Rs. 10,000/-
- Best Speaker – Rs. 5,000/-
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Best Researcher – Rs. 5,000/-
Note: Only one team is allowed per institution to participate in the Moot Court Competition.
Please find attached the Brochure and the rulebook along with the moot proposition. Kindly note that the last date for registration is 5th November, 2022.
Link of the Registration: https://forms.gle/B82AZwZeSJWxA5Zf8
Link for payment of registration fee: https://paytm.me/oSi-2mt
Please go through the brochure to know the steps to register.
For any further queries, kindly e-mail us at: solmootcourt@lpu.co.in
For More Details Click Here: Updated dates & Updated brochure and rulebook
Student Convenors/ Contact persons
Ms. Neha Abbi- +91- 9855588720
Ms. Poornima Kapoor- +91- 8284847996
Ms. Tanisha Vijayvergiya- 91- 6377671471
Venue: Lovely Professional University, Jalandhar-Delhi, G.T. Road, Phagwara, Punjab (INDIA) -144411 – Google Maps
We hope to receive a positive response from your institution and look forward to your participation.
