8th India National Rounds of the IBA International Criminal Court Moot Court Competition 2023

    We are pleased to announce that the National Law University Delhi in collaboration with Grotius Centre for International Legal Studies

NLU Delhi

   

We are pleased to announce that the National Law University Delhi in collaboration with Grotius Centre for International Legal Studies will conduct the 8th India National Rounds of the IBA International Criminal Court Moot Court Competition 2023 in-person this time. The ICC Moot Court Competition is one of the most prestigious moots hosted and organized annually by the Grotius Centre for International Legal Studies of Leiden University, The Hague Campus, with the institutional support of the International Criminal Court and International Bar Association.

Registration are now open for the India National Rounds of the Competition. Teams can register by filling out the Registration Form and Consent Form and emailing them to iccmoot@nludelhi.ac.in.

Please find the Registration From, Consent Form, the Problem and the Rules of Procedure here: https://lnkd.in/d2neBTTQ.

Here is the tentative schedule of the event:

Opening of Registration

1st November 2022

Last date of Registration

11th December 2022

Deadlines for sending queries for clarifications on the moot problem

12th December 2022

Last date for making changes to team composition

13th January 2023

Last Date for payment of participation fees

13th January 2023

Deadline for memorial submission

12th February 2023

Competition Dates

17th -19th March 2023

We will update our LinkedIn page with new information on the National Rounds of the competition.

Kindly keep visiting the page for more information. In case of any queries, feel free to send an email at iccmoot@nludelhi.ac.in.

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