1st NHRC-NUSRL National Moot Court Competition 2023 [Registrations Open]

ABOUT NUSRL   The National University of Study and Research in Law, Ranchi has been established by an Act of the State

ABOUT NUSRL

 

The National University of Study and Research in Law, Ranchi has been established by an Act of the State Legislature prompted by the vision of the constitutional forefathers that the law, legal system, and legal institutions have an overreaching role in human, social, political and economic development of the Nation. Situated in Ranchi, the capital city of Jharkhand, NUSRL has been established to develop a holistic perspective of legal education in all its ramifications, particularly advocacy, judicial and legal institutional services, legislations, law reforms and all the research in these areas. With a modest beginning, the University is all set to compete with global economic standards with a deftly crafted teaching-learning methodology. NUSRL endeavours to share the global opportunity in law as well as legal discipline.

 

ABOUT NHRC-NUSRL National Moot Court Competition, 2023

 

Human Rights are standards that recognise and protect the dignity of all human beings. Human rights govern how individual human beings live in society and with each other, as well as their relationship with the State and the obligations that the State has towards them. Human rights law obliges governments to do some things and prevents them from doing others. Individuals also have responsibilities: in using their human rights, they must respect the rights of others. No government, group or individual person has the right to do anything that violates another’s rights.

 

This moot court competition aims to build and create awareness about human rights. It envisages to sharpen the debating skills and improve the ability of future lawyers in making and creating-strong and well backed arguments so that they can reflect and reproduce the same in practice.

 

ELIGIBILITY

 

The Competition is open to all students, enrolled bonafide on a regular basis in an Undergraduate law course or its equivalent conducted by any recognized institution.

 

TEAM COMPOSITION

 

A team can have a minimum of two (2) members and a maximum of three (3) members. In each of the oral rounds two members of the team will be speakers.

A team of three members (3) must designate any two members as the speakers. Each team shall designate one member as the Primary Contact Person. Once registered, a team will not be permitted to vary the composition of the team in any manner including the roles as originally assigned to the members. Changes, if any, may only be made with the express permission of the administrators (at their discretion), if due reason is shown for the same.

 

REGISTRATION

 

Each team shall register for the competition by filling an online registration form no later than the last date of registration mentioned in the rule book (10 March 2023). The registration form is available https://forms.gle/PpWEz1sef9H2GJNa9and in case of any difficulties, the form can also be requested from the administrators by any eligible student. The registration fee for all teams is Rupees (INR) 3,000. The registration fee is non- refundable and has to be paid by all teams.

 

AWARDS

 

The rewards consist of Cash Prizes as well as Prizes from SCC Online and EBC

 

Position Award Winning Team INR 20,000 AND Three (3) 1 year SCC OnLine Web Edition (Academic) subscription worth INR 24,000 each.

 

Runners Up INR 15,000 AND Three (3) 6-month SCC OnLine Web Edition (Academic) subscription worth INR 14,500 each.

 

Best Speaker INR 5,000 AND One (1) 6-month SCC OnLine Web Edition (Academic) subscription worth INR 14,500.

 

Best Memorial INR 5,000 AND Three (3) 1 year EBC Learning subscription worth INR 14,500 each Best Researcher INR 5,000.

 

IMPORTANT DATES

 

Date of Event: 24.03.2023 – 25.03.2023

 

Last Date for Registration: 10.03.2023

 

Last Date for seeking Clarifications: 01.03.2023

 

Last Date for Submission of Memoranda:  19.03.2023

 

Unless specified otherwise, the dates mentioned shall refer to 11:59 PM IST on that date. The authority to change deadlines for any individual team is retained by the administrators. However, the memorandum submission deadline shall NOT be extended for any individual team and shall remain the same for all teams.

 

CONTACT DETAILS

 

For any clarification, please email us at : mcc@nusrlranchi.ac.in or nhrcnusrlmoot@gmail.com or contact:

 

Divya Gyan: +91 8810555300

Rishi Raj Mukherjee: +91 97480 62231

Shashwat Lohia: +91 95057 4496

To know more, refer below

NHRC NUSRL mootprop

NHRC NUSRL Rulebook

NHRC-NUSRL Brochure

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