Shardul Amarchand Mangaldas advises State Bank of India in granting financial assistance to Torrent Power Limited for an amount aggregating to INR 1200 Crore

Shardul Amarchand Mangaldas & Co. advised State Bank of India in granting financial assistance by way of a rupee term loan facility

Shardul Amarchand Mangaldas & Co. advised State Bank of India in granting financial assistance by way of a rupee term loan facility to Torrent Power Limited. The assistance was availed by the Borrower for the purpose of capital expenditure related to upgradation, maintenance, and expansion mainly for its distribution franchise and distribution licensee business. The deal was valued approximately at USD 146 million and the expected date of closing the deal was 29th September 2022.

The Transaction team was led by Debashree Dutta, Partner; and Anshuman Roy, Senior Associate.

About Shardul Amarchand Mangaldas & Co.:

Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation, and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, capital markets, banking & finance, and projects & infrastructure.

The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, the Firm has over 776 lawyers including 161 Partners, offering legal services through its offices at New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.

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