On 13-4-2023, the Bar Council of Delhi (‘Council') issued a circular for the Law Graduates directing them to attach the copy of Aadhaar Card and Voter ID cards registered at their Delhi/NCR address, along with their respective Enrolment Applications.
The Council further clarified that no enrolment will be done if the copy of the Aadhaar card and Voter ID does not bear the address of Delhi/ NCR.
