We cordially invite you all to be a part of the 13th edition of Government Law College Model United Nations 2023 (GLCMUN’23) and witness the grandeur, thrill and an experience worth cherishing that we behold for you. Renowned for its unmatched hospitality, unparalleled cuisine, and a consummate level of debate in the heart of the City of Dreams, we hope to have the pleasure to host you this July in Mumbai.
About Our College
Government Law College, Mumbai was founded in 1855 and has established itself as one of the most prestigious law schools in Asia. Guided by its motto “Ne vile Fano” (let no evil enter), Government Law College has groomed some of India’s most celebrated and distinguished legal minds, who have held many important legal offices and revered positions in the country. Its illustrious alumni network has dominated the who’s who list of legal professionals in India for over a century and a half. It also bears the distinction of being the only law school in India to have produced the heads of all three arms of the government. The college is renowned for exemplary legal education under the tutelage of top-class faculty, which includes legal icons like Dr. BR Ambedkar, Lokmanya Tilak, Justice M.C Chagla, Nani Palkhivala and H.D Pithawala.
Government Law College is always in a state of dynamic transformation powered by the zeal of its progressive faculty and enthusiasm of its vibrant and participative student committees. GLC surely is moving to show the reflection of times and its atmosphere in the campus is brimming with life and is charged up to achieve new heights.
About Our Event
MUNSOC is organising its annual flagship event GLC MUN since 2008, which is a pan India Conference where more than 300 delegates from various educational institutes take part to discuss, deliberate and propose solutions on matters of National as well as International concerns. This year we look forward to organising the 13th Edition of GLCMUN with the aim to educate participants about International Relations, Policies and Politics and to provide an opportunity to further their horizon of knowledge by finding strong and amicably agreed solutions to the problems which affect the entire world.
Dates: July 22-23,2023
Mode: Offline
Venue: Government Law College Mumbai, Churchgate
Eligibility Criteria: Students of age group 14-24
Registration Fee: Rs. 2400 per Delegate
Accommodation Fee (if required): 4500 per Delegate
Dress Code:
Day 1-Indian Formals
Day 2-Western Formals
Registration Link- https://forms.gle/7AVi8LL4yPFW4Sj49 (for delegates)
Registration Link- https://forms.gle/PHiWAEgr8MpFdkkf9 (for delegations)
Accommodation Form- https://docs.google.com/forms/d/e/1FAIpQLSdSC8I2rKoR5IFlgsyVvYdLz8pCq0U5vOV5Cfb90ctKTdHXTA/viewform
The committees and agendas are as follows:
1) United Nations Human Rights Council (UNHRC)
Agenda – Mineral Resources extraction leads to Human Rights violations and Racial Subordination
Preferred Language – English
2) UNGA – Disarmament and International Security Committee (UNGA – DISEC)
Agenda – i) Regulating the use of Surveillance Technology &
ii) Further measures in the field of disarmament for the prevention of an arms race on the seabed and the ocean floor and to the subsoil thereof.
Preferred Language – English
3) United Nations Security Council (UNSC)
Agenda – The Situation in Afghanistan, with special reference to the recognition of the Taliban’s Islamic Emirate in Afghanistan under the International law.
Preferred Language – English
4) G20 Summit
Agenda – i) Addressing the Tax Challenges arising out of the Digitalisation of the Economy. &
ii) Effectiveness and the Implementation of a Global Tax Agreement on Multinational Enterprises to deal with the problem of Tax Havens.
Preferred Language – English
5) All India Political Parties Meet (AIPPM)
Agenda – Misuse of the Government Agencies and Corrupting the Constitutional Bodies to silence dissent in India.
Preferred Language – Hindi, English
6) Maharashtra Legislative Assembly (MLA)
Agenda – i) Inter and Intra State Migrations in Maharashtra affecting the development of the State. &
ii) Discussing the Police Reforms in the State.
Preferred Language – Marathi, Hindi, English
7) International Press (IP)
Available Roles – Journalist or Photographer.
Prizes:
Best Delegation- ₹ 20,000/- + Trophy + Certificate
Best Delegate- ₹ 12,000/- + Trophy + Certificate
High Commendation- ₹ 7,000/- + Trophy + Certificate
Special Mention- ₹ 4,000/- + Trophy + Certificate
Best Journalist – ₹ 6,000/- + Trophy + Certificate
Best Photographer – ₹ 6,000/- + Trophy + Certificate
All participants will get Participation Certificate
For further information please visit our Social Media handles:
Instagram: https://www.instagram.com/theglcmun/
Facebook: https://www.facebook.com/theglcmun/
Website: theglcmun.com
LinkedIn: https://www.linkedin.com/company/glc-munsoc/mycompany/
If there are any further queries, kindly reach out to us at glcmuncomm@gmail.com or contact us at:
Yash Bhandari
(USG Delegate Outreach)
+91 93244 07232
Niveditaa Soni
(USG Delegate Affairs)
+91 8356978152