Shardul Amarchand Mangaldas & Co. advises Warburg Pincus on acquisition of majority stake in Watertec (India) Private Limited

3 July 2023| New Delhi: Shardul Amarchand Mangaldas advised Warburg Pincus (“Acquirer”) on the acquisition of a majority stake in Watertec (India)

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3 July 2023| New Delhi: Shardul Amarchand Mangaldas advised Warburg Pincus (“Acquirer”) on the acquisition of a majority stake in Watertec (India) Private Limited (“Company”) from the existing shareholders of the Company. The date of closing the deal was 22 June 2023.

The transaction team was led by Akshay Chudasama, Managing Partner; Ashni Roy, Partner; Hardik Thakker, Principal Associate; Mmini Kapoor, Principal Associate; Chintan Aashwini, Senior Associate; Sara Jain, Associate; and Ms. Prachi Bhavsar, Associate.

The due diligence team was led by Ashni Roy, Partner; Hardik Thakker, Principal Associate; Mmini Kapoor, Principal Associate; Chintan Aashwini, Senior Associate; Sara Jain, Associate; and Prachi Bhavsar, Associate.

The due diligence team for employment was led by Pooja Ramchandani, Partner; Suryansh Gupta, Senior Associate; and Istuti Kapoor, Associate.

The due diligence team for real estate was led by Bhoumick Vaidya, Partner; and Vidhi Maniar, Senior Associate.

The litigation team was led by Meghna Rajadhyaksha, Partner; Salonee Kulkarni, Principal Associate; and Kriti Kalyani, Senior Associate.

The competition team was led by Gauri Chhabra, Partner; Saumya Raizada, Senior Associate; and Eesha Seth, Associate.

The intellectual property team was led by Mukul Baveja, Partner, and Madhur Chopra, Principal Associate.

The banking & finance team was led by Zubin Mehta, Partner; Mohit Bhatia, Counsel; and Shubhra Baghel, Associate.

The foreign exchange regulatory law related advice was provided by Mr. Gopalkrishna Hegde.

About Shardul Amarchand Mangaldas & Co.:

Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation, and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, capital markets, banking & finance, and projects & infrastructure.

The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, SAM has around 775 lawyers including 158 Partners, offering legal services through its offices in New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai.

For further information, please contact–

Sharon Dias

M: +91 9819498447

Email: sharon.dias@amsshardul.com

Nishant Venkat

M: +918800491479

Email: nishant.venkat@amsshardul.com

Prerna Gagerna

M: +91 9971217153

Email: prerna@avianwe.com

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