In a series of Resolutions passed on 10-08-2023, the Supreme Court Collegium comprising of Chief Justice of India, Dr D.Y. Chandrachud, Justice Sanjay Kishan Kaul, Justice Sanjiv Khanna, Justice Surya Kant and Justice B.R Gavai resolved to transfer the following 14 High Court Judges-
|
Name of the Judge |
High Court From |
High Court Transferred To |
|
Justice C Sumalatha |
Telangana |
Karnataka |
|
Justice M Sudheer Kumar |
Telangana |
Madras |
|
Justice Narendar G |
Karnataka |
Andhra Pradesh |
|
Justice Madhuresh Prasad |
Patna |
Calcutta |
|
Justice Munnuri Laxman |
Telangana |
Rajasthan |
|
Justice G Anupama Chakravarthy |
Telangana |
Patna |
|
Justice Bibek Chaudhuri |
Calcutta |
Patna |
|
Justice Lapita Banerji |
Calcutta |
Punjab and Haryana |
|
Justice Shekhar B Saraf |
Calcutta |
Allahabad |
|
Justice Duppala Venkata Ramana |
Andhra Pradesh |
Madhya Pradesh |
|
Justice Rajendra Kumar-IV |
Allahabad |
Madhya Pradesh |
|
Justice S P Kesarwani |
Allahabad |
Calcutta |
|
Justice C Manavendranath Roy |
Andhra Pradesh |
Gujarat |
|
Justice Prakash Padia |
Allahabad |
Jharkhand |
Earlier on 03-08-2023, the Collegium resolved to transfer 9 High Court Judges. With the latest Resolution, the Collegium has recommended the transfer of total 23 High Court Judges so far.