ILNU | ICCF 2023 [3rd -5th November, 2023]

ICCF CONFERENCE International Conference on Corporate Law and Finance is an initiative of the Centre for corporate law studies to promote research

iccf 2023

ICCF CONFERENCE

International Conference on Corporate Law and Finance is an initiative of the Centre for corporate law studies to promote research activities in the field of corporate law. The conference aims to disseminate knowledge and exchange ideas on contemporary issues and innovative practices in the corporate field.

KEY OBJECTIVE: The conference seeks to provide a platform for insightful discussions, insightful debates, and networking opportunities for participants. Through this conference, we strive to shape the future of business by promoting knowledge sharing, academic excellence, and international cooperation.

EVENT DETAILS:

Date: 3rd- 5th November, 2023

Venue: Institute of Law, Nirma University

KEY HIGHLIGHTS:

Inspirational Keynote Addresses: Esteemed leaders from diverse sectors will deliver thought-provoking keynote speeches, sharing their experiences and insights into the ever-evolving corporate landscape.

Panel Discussions: Experts from both academia and industry will share their perspectives, addressing key challenges and opportunities.

Networking Opportunities: Connect with professionals, fellow students, and faculty members during networking sessions, enabling you to forge valuable relationships and expand your professional network.

CALL FOR PAPERS:

Key Themes:

1. Capital Markets & Securities Law

2. Foreign Investment

3. Banking Finance, Restructuring & Insolvency

4. Private Equity & Venture Capital

5. Financial Innovations & Digital Finance

6. Financial Inclusion

7. Corporate Frauds & White-Collar Crimes

Timeline:

Submission of Abstract- 25th August, 2023

Intimation of Acceptance of Abstract- 27th August, 2023

Submission of Research Paper- 5th October, 2023

Last Date of Registration (for attendees)- 10th October, 2023

Submission Guidelines:

CCLS invites domestic and international law students to submit papers for presentations, allowing co-authorship for up to two individuals. Manuscripts must be in English, submitted by the specified deadline, and follow MS Word format. The Selection Committee’s decisions on paper acceptance are final, and CCLS retains the right to disqualify participants or withhold awards. In disputes, the Organizing Committee’s decisions prevail. Paper Abstracts are submitted exclusively in electronic form to the email address: iccf.il@nirmauni.ac.in. Details are attached in the document below. The selected research papers will get publication and internship opportunities along with cash prizes upto 30,000 rupees.

Title Sponsor:

Mindspright Legal- Established in 2008 by Mr. Aditya Bhansali, Mindspright Legal excels in securities, corporate, intellectual property, and white-collar law. With 2000+ clients represented before SEBI and SAT, they rank among Bloomberg’s top 10 Indian IPO Legal Advisors since 2011. A leader in finance, they’re recognized in the Asia Pacific IFLR 1000 list.

Exclusive Knowledge Partner:

EBC, SCC Online

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *