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Khaitan & Co acts as legal counsel as to Indian law to SBFC Holdings Pte. Ltd. and Clermont Financial Pte. Ltd

sbfc holdings pte. ltd

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SBFC Holdings Pte. Ltd | Initial public offering of SBFC Finance Limited

Khaitan & Co acted as legal counsel as to Indian law to SBFC Holdings Pte. Ltd. and Clermont Financial Pte. Ltd., the promoters of SBFC Finance Limited, in relation to the initial public offering of equity shares by SBFC Finance Limited aggregating up to INR 10,250 million comprising of a fresh issue and an offer for sale (IPO). ICICI Securities Limited, Axis Capital Limited and Kotak Mahindra Capital Company Limited were the book running lead managers to the IPO. We advised SBFC Holdings Pte. Ltd. and Clermont Financial Pte. Ltd., promoters of SBFC Finance Limited, in respect of (i) the IPO; and (ii) the pre-IPO.

The core team consisted of Aditya Cheriyan (Partner), Oishik Bagchi (Partner), Tishita Mukherjee (Senior Associate), Abhishek Iyer (Associate). Vivek Sriram (Partner), Oishik Bagchi (Partner) and Shruthi Srinivasan (Associate) advised SBFC Holdings Pte. Ltd. and Clermont Financial Pte. Ltd. in respect of the pre-IPO.

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