• About Faculty of Law, University of Lucknow
The Faculty of Law, University of Lucknow is a pioneer legal institution of India. It was established in 1921 with three teachers. Mr. Jag Mohan Nath Chak was its first Dean. The real architect was Prof. R.U. Singh, with great zeal and enthusiasm he organized teaching and research in the faculty in a systematic way. He held the office of Dean, Faculty of Law till 1956. He also structured the Law Faculty of Delhi University and Faculty of Law, B.H.U. Dr. Shankar Dayal Sharma (Former President of India) and Dr. Avtar Singh ( Well Known authority on contract law) are some renowned alumni of the Faculty of Law, University of Lucknow.
• About Competition
Lucknow University Moot Court Association, Faculty of Law, University of Lucknow is pleased to announce the 4th National Moot Court Competition from 13th October – 15th October, 2023
Any recognized Law School/College/University shall be entitled to send a maximum 2 (two) teams to the Competition.
• Registration Process-
All teams that desire to participate in the competition must fill the Google registration form before 7th September, 2023 through the link
https://forms.gle/nhL7AUAqX9CU3UpaA
• Registration Fees-
Rs. 6000 ( With Accommodation)
Rs. 3000 ( Without Accommodation)
The payment details are mentioned in the brochure.
• Important Dates-
Date of the competition – 13th-15th October, 2023
Last Date of Registration & Online Payment – 7th September, 2023
Last Date to seek Clarification – 20th September, 2023
Release of Clarification – 22nd September, 2023
Last Date to Submit Soft Copy of Memorials – 7th October, 2023
Last Date to Submit Hard Copy of Memorials – 10th October, 2023
Inaugural ceremony & exchange of Memorials – 13th October, 2023
Researcher Test – 13th October , 2023
Prelims Round 1 & 2 – 14th October, 2023
Quarter Round – 14th October, 2023
Semi Final Round – 15th October, 2023
Final Round – 15th October , 2023
Valedictory Ceremony – 15th October, 2023
To know more click on Moot Proposition