Maharashtra National Law University, Mumbai is collaborating with Birla Institute of Technology and Science, Goa to host the 10th edition of Lex Omnia Moot Court Competition from 27th to 29th October, 2023. It will be held offline mode at BITS Pilani’s Goa campus, during its popular cultural fest Waves. With arbitration law as its niche, this mooting extravaganza promises a unique experience to all law students.
The first stage of the competition will be the Memo Selection Round, after which the top 32 teams based on their memorial scores will be invited to participate in the Oral Rounds which are scheduled to be held in person at BITS Goa.
ELIGIBILITY
All students enrolled bona fide in an undergraduate of Law i.e., 3 years/ 5 years from any college or university shall be eligible for participation in the competition.
Cross Institutional Teams are allowed in the competition.
The maximum number of participants in a team shall be 3. The composition of a team shall be 2 speakers and 1 researcher.
REGISTRATION
The teams are required to duly complete the registration, by filling this google form.
After the registration, the teams are required to confirm their registration by paying the registration fees.
The registration fee per team is Rs. 1,500/- and the teams that qualify to the top 32 will pay an additional fee of Rs. 12,000/-
IMPORTANT DATES
Deadline for Registration: 30th September, 2023.
Deadline for Submission of Memorials: 7th October, 2023.
Release of Results: 12th — 15th October, 2023.
Oral Rounds: 27th — 29th October, 2023.
IMPORTANT LINKS
Brochure | Rulebook | Moot Problem
For further clarifications or queries, you can reach out to the Organising Committee at lexomnia@mnlumumbai.edu.in