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Acing the Advocate-on-Record Examination: The Success Mantra- EBC Learning

Advocate-on-Record Examination

Acing the Advocate-on-Record Examination: The Success Mantra- EBC Learning

The Advocate-On-Record, Supreme Court Examination:

The Advocate on Record (AOR) Examination is a prestigious and challenging milestone for those aspiring to excel in the legal profession. This examination is a gateway to becoming an Advocate on Record in the Supreme Court of India. It is a rigorous test of a candidate’s legal knowledge, research skills, and procedural understanding. The AOR exam is conducted every year under the overall supervision of the Hon’ble Supreme Court and is set and evaluated by a panel of Senior Advocates. It is only an AOR who can file a case and plead before the Hon’ble Supreme Court of India which makes this exam one of the most sought-after exams for lawyers in India.

EBC Learning’s Live Online Course: How to Crack the AOR Exam

After the successful completion of the seven batches, EBC Learning is proud to present its Eighth Batch of the much-awaited course on How to crack the AOR Exam! More than 50% of the aspirants from the last batches (3, 4, 5, and revision batch of 2022) have cleared the AOR exam, and consistently, this preparatory course has been delivering phenomenal results since last 4 years. The Eighth Batch of this course, led by Dr. Charu Mathur, AOR, Supreme Court of India, explains all the four papers of the exam in a methodical manner. It discusses the eligibility criteria and preparation techniques and the examination pattern and tips & tricks for taking the exam.

Here’s what all you get:

  • This one of its kind exclusive course and has been designed to blend technology with theory and practice to give you an upper edge and prepare for the exam with ease.

  • The course comprises 10 live classes by Dr. Charu Mathur and 5 revision classes before the exam.

  • Access to pre-recorded course videos and study material.

  • Access to 64 Leading Cases & ebooks on EBC Reader.

  • Recordings of live classes are also provided for ready revision.

The Last date to apply for the course is 31st October, 2023.

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Enrol now- Click Here

Here’s what the AOR aspirants from the past batches have to say about the course:

D. Siva Rami Reddy– “The online course was very well designed. Thanks to Dr. Charu Mathur madam whose untiring effort to cover the course with valuable inputs was unparalleled.”

Sumitra Choudhary– “A great learning experience! It gives a lot of clarity regarding the exam pattern, syllabus, way to answer the paper and the paper-wise discussions definitely make the concepts crystal clear.”

Ajay Saxena– “Awesome learning experience! It can’t get easier than this. AOR preparation made so comprehensive & systematic, that too in such a small time period.”

EBC Learning is India’s leading provider of courses on Law. EBC Learning’s live courses and pre-recorded courses equip students and lawyers with 21st-century skills to help them ace their careers and gain practical skills and acumen.

Get in touch:

Call: 1800 1800 6666, +91 522 4033601

Email: ebclearning@ebc.co.in

WhatsApp: 9935096000

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