IAF in collaboration with KPMG and EBC Publishing Pvt Ltd are organising second edition of International Arbitration Dialogues on December 07, 2023 at India Habitat Centre Tamarind Hall.
The second edition of International Arbitration Dialogues has been announced which will see presence of Justice Philip Jeyaretnam, President of Singapore International Commercial Courts, Justice Yashwant Varma, Judge , Delhi High Court and Gourab Banerji, Senior Advocate, Supreme Court of India.
Agenda:
6:00pm: Welcome Address
6:15pm: Dialogues on the topic: The Role of commercial Court : support or supplant commercial arbitration.
7:15pm: Cocktails and Dinner
Venue: Tamarind Hall, India Habitat Centre
RSVP: forensicindia@kpmg.com
About International Arbitration Dialogues
The International Arbitration Dialogues initiated to start a discussion between leading professional from India and abroad to discuss topical issues in domestic and international arbitration. The Dialogues are a collaborative effort of Mr Shashank Garg, Independent Professional and EBC Publishing Pvt Ltd in order to highlight some major issues of arbitration.
The collection of Dialogues will be published in the form of a book by EBC Publishing Pvt Ltd.
1st Edition of Dialogues
The first edition of Dialogues held on 22 August, 2023 on the topic ‘Due Process of Paranoia’. The event saw the presence of Justice Vibhu Bakhru, Judge, Delhi High Court; Justice Sachin Datta, Judge, Delhi High Court; Professor Doug Jones; Professor Janet Walker; Advocate Shashank Garg, and Gaganpreet Puri, Leader —Risk and Regulatory, Alvarez & Marsal.