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Khaitan & Co acts as Legal Counsel to the Company as to Indian law in relation to the qualified institutions placement of the equity shares of Texmaco Rail & Engineering Limited

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Texmaco Rail And Engineering Limited | Qualified institutions placement

Khaitan & Co acted as Legal Counsel to the Company as to Indian law in relation to the qualified institutions placement of the equity shares of Texmaco Rail & Engineering Limited aggregating to INR 750 crores.

The core team consisted of Madhur Kohli (Partner), Vaibhav Mittal (Partner), Aayush Virani (Associate), Bhavna Sancheti Lodha (Associate), Varshini Puni (Associate).

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