The 14th Edition of National Moot Court Competition, of School of Law, CHRIST (Deemed to be University), is being conducted offline this year from 2nd — 4th February, 2024 in the Bangalore Central Campus, following the successful organisation of 13th National Moot Court Competition in offline mode, after COVID-19. The annual flagship mooting event, aims to provide a rigorous and testing ground for developing legal proficiency in practical application, research and oratory skills and widen legal knowledge in the various facets of law, especially the ones contemporary in nature. The event, over the 13 previous Editions, has brought together the brightest of mooting minds, and aims to achieve the same this year. The 14th Edition’s proposition revolves around the areas of health law and Constitutional aspects. The flagship event is being conducted in association with the prestigious law firm, Cyril Amarchand Mangaldas, as the title partner of the 14th NMCC, to support the competition’s objective of providing a holistic experience of mooting.
School of Law, CHRIST (Deemed to be University) (SLCU), Bangalore, is a part of CHRIST (Deemed to be University), Bangalore, which was founded and is administered by Carmelites of Mary Immaculate (CMI). CMI, the first indigenous Catholic religious congregation of India with a membership of 2000, renders its service to humanity in educational, social, healthcare and other activities. The parent university, a premier educational institution, is an academic fraternity of individuals dedicated to the motto of excellence and service and already has a proven history of success in the field of education. Though it is a minority institution, CHRIST (Deemed to be University) maintains a secular outlook towards education. Students of all castes, religions, creeds and languages are encouraged to be a part of this temple of learning. CHRIST (Deemed to be University), having celebrated its Golden Jubilee, is a premier education institution with the motto of Excellence and Service. The University has been accredited with Grade ‘A+’ by the National Assessment and Accreditation Council.
The important deadlines for the competition are as follows:
Release of Proposition with Rules of the Competition |
8TH DECEMBER 2023 |
Last Date for Online Registration |
1ST JANUARY 2024 |
Last Date for Seeking Clarifications |
3RD JANUARY 2024 |
Release of Clarifications |
6th January 2024 |
Last Date for Submission of Softcopy of Memorial on Behalf of Petitioner |
21ST JANUARY 2024 |
Last Date for Submission of Softcopy Memorial on Behalf of Respondent |
22ND JANUARY 2024 |
Last Date for Submission of Memorials Offline |
29 TH JANUARY 2024 |
Researcher’s Test |
2ND FEBRUARY 2024 |
Draw of Lots |
2ND FEBRUARY 2024 |
Inauguration, Preliminary Rounds I and II |
2ND FEBRUARY 2024 |
Octa Final/Quarter Final/Semi-Finals |
3RD FEBRUARY 2024 |
Finals and Valedictory Ceremony |
4TH FEBRUARY 2024 |
To know more click on 14th National moot Court Competition 2024_Proposition, 14th National moot Court Competition 2024_Rulebook and 14th National Moot Court Competition 2024_Brochure