ILS Pune | Remembering Professor S.P. Sathe: 18th International Moot Court Competition 2024 [Register by 31st December 2023]

About ILS Law College, Pune

Established in 1924, ILS Law College is one of the oldest law schools in India and has been playing a pioneering role in legal education and scholarship in the country. Ninety-nine years since its establishment, the Law College has acquired the reputation of being a premier institution imparting quality legal education.

About the Moot

The Professor S.P. Sathe Foundation, set up by the Indian Law Society, organizes the “Remembering S.P. Sathe” event series each year, which includes a Memorial Lecture, a Conference, and an International Moot Court Competition.

It gives us great pleasure to announce that the ‘18th Remembering Professor S. P. Sathe: International Moot Court Competition 2024’ will be conducted from February 23 to February 25, 2024 in an offline mode at ILS Law College, Pune. This Competition will be conducted in association with SCC Online and Eastern Book Company as our Knowledge Partners.

This year’s theme for the entire series is ‘Law and Culture’ and the Moot Proposition for the Competition is based on ‘International Human Rights Violations of the Indigenous Tribes.’ We believe that this will be a fruitful learning experience for the participants and will help them delve into an interesting and challenging field of law.

Eligibility

Students enrolled in a full-time bachelor’s (three-year or five-year or the equivalent of the same in a non-Indian college/university/institution) law program at the time of the Competition are eligible to compete in the Competition. Each college/university/institution shall be entitled to send only ONE team to the Competition.

A team shall be composed of either:

1. Two (2) Members: Both Speakers, or

2. Three (3) Members: Two (2) Speakers and One (1) Researcher.

Registration

Any college/university/institution that receives an official invite from the Organising Committee can provisionally register for the Competition by submitting the Google Form available here. The deadline for completing provisional registration is 11:59 PM IST (GMT + 5.30 hrs) on 15 December 2023 (Friday).

Final registration for the Competition can be done by submitting the Google Form available here. The link for payment of registration fees for the Indian teams is available here. For foreign teams, kindly send an email to spsathemoot@ilslaw.in for the bank details to make the payment. Teams must first complete the payment and then attach proof of payment in the form of a screenshot (.jpeg or .jpg format) or a PDF file in the Google Form at or before 11:59 PM IST (GMT + 5.30 hrs) on 31 December 2023 (Sunday).

Registration Fees

Important Dates

Awards

1. Winning Team: Trophy and Certificates

2. Runners-up team: Trophy and Certificates

3. Best Memorial: Trophy and Certificates

4. Second-Best Memorial: Certificates

5. Best agent of the Competition: Trophy and Certificates

6. Second-Best Agent of the Competition: Certificates

7. Best Agent of the Finals: Certificates

8. Justice V. A. Naik Prize for the Best team from Maharashtra: Trophy and Certificates

9. Members of each team will receive a certificate of participation.

Exciting cash prizes and internship opportunities for the winners of the competition will be announced soon!

Important Documents: Click here to access the Moot Proposition, Rulebook and Brochure

Contact Details

For more updates, follow our social media handles on LinkedIn and Instagram. Please feel free to reach us out on spsathemoot@ilslaw.in or the following:

1. Ms. Khushi Agarwal (Student Convenor): +91 8306882855

2. Ms. Pooja Bhide (Student Co-convenor): +91 8999650288