BHU Varanasi is hosting the Centennial National Conference on Legal Education in India, titled “Retrospect & Prospect,” scheduled for February 3-4, 2024. The deadline for submissions is January 15.
About BHU:
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Banaras Hindu University is a landmark in the history of university education in India.
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It was the first residential university in Bharatvarsh.
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Mahamana Pandit Madan Mohan Malviyaji played a pivotal role in its establishment.
About the Faculty of Law, BHU:
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A pioneer in legal education in Bharatvarsh.
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Introduced the three-year LL.B. course, two-year LL.M. Program, and a Two-year full-time Master’s in Human Rights and Duties Education (HRDE).
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Currently offers a Five-year B.A. LL.B. integrated course and a One-year LL.M. under special courses of studies.
Themes & Sub-themes:
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History and Experience of Legal Education
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Values of Legal Education
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Indigenization & Decolonizing Legal Education
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National Education Policy, 2020, and Legal Education
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Regulatory Bodies in Legal Education
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Curriculum of Legal Education
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Pedagogy in Legal Education
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Globalization and Legal Education
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Empirical Research in Law
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Clinical Legal Educational Program
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The Future of Legal Education
Submission Guidelines:
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Manuscripts (articles/research papers) accepted in English or Hindi.
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Typed in Microsoft Word format with specific formatting guidelines.
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Include educational qualifications, designation/professional status, university/organization’s name, and email ID on the first page in the footnotes.
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Word count: 4,000 to 8,000 words, inclusive of footnotes.
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Manuscripts to include an abstract (about 250 words) and keywords (not more than 5 words).
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Content organized with headings:
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Level one heading: Main headings (all bold caps), numbered in Roman numerals (upper-case) in the center.
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Level two heading: Subheadings in Roman numerals (lower-case), left-aligned in bold letters.
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Level three heading: Parts of subheadings in small letters (alphabet), left-aligned in bold letters italic.
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Paper must include an Introduction and Conclusion.
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Follow a set pattern of footnoting (Guidebook for References attached with the brochure).
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Original contributions checked by Anti-Plagiarism norms prescribed by the University Grants Commission, New Delhi.
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Papers submitted should not be under consideration for any other publication at the same time.
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Submission in MS Office Word format. Papers accepted for presentation and publication after scrutiny and evaluation.
How to Submit:
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Submissions accompanied by a cover letter and a brief CV of the author.
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Email to legaleducation@bhu.ac.in.
Important Dates:
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Last Date of Abstract Submission: January 15, 2024
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Confirmation regarding Abstract: January 18, 2024
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Last Date of Full Paper Submission: January 30, 2024
Fee:
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Faculties/Research Scholars/Professionals and Others: Rs. 1000/-
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Students (UG & PG): Rs. 800/-
Contact:
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Mr. Vikash Kumar Gautam: 763306745
To know more click on BHU National Conference on Legal Education Feb., 2024_compressed