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Jivesh Chandrayan and Sudin Sabnis join as LKS Attorneys’ Partners in Direct Tax, Corporate and M&A practices

Jivesh Chandrayan and Sudin Sabnis

Lakshmikumaran and Sridharan has strengthened their Direct Tax, Corporate and M&A practices by adding two new partners.

Jivesh Chandrayan, who joined LKS Attorneys as Partner, has 20 years of experience under his belt, Jivesh brings a wealth of expertise in Corporate and M&A. Having previously honed his skills while working with HSA Advocates, he possesses a deep understanding of Employment and Technology Laws and a proven track record of success in that space. He will be working alongside Mr. L Badrinarayanan. He has joined the Delhi office of LKS Attorneys.

Jivesh Chandrayan

Sudin Sabnis has over 18 years of experience under his belt, Sudin brings a wealth of expertise in International Tax, Tax Structuring, Litigation, etc. Having previously honed his skills while working with Big4s, MNCs and Andersen in India, he possesses a deep understanding of Direct Tax and International Tax and a proven track record of success in the Direct Tax and International Tax space. He will be working alongside Mr. V Lakshmikumaran. He has joined the Pune office of LKS Attorneys.

Sudin Sabnis

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