We cordially invite you all to be a part of the 14th edition of Government Law College Model United Nations 2024 (GLCMUN’24) and witness the grandeur, thrill and an experience worth cherishing that we behold for you. Renowned for its unmatched hospitality, unparalleled cuisine, and a consummate level of debate in the heart of the City of Dreams, we hope to have the pleasure to host you this April in Mumbai.
About Our College
Government Law College, Mumbai was founded in 1855 and has established itself as one of the most prestigious law schools in Asia. Guided by its motto “Ne vile Fano” (let no evil enter), Government Law College has groomed some of India’s most celebrated and distinguished legal minds, who have held many important legal offices and revered positions in the country. Its illustrious alumni network has dominated the who’s who list of legal professionals in India for over a century and a half. It also bears the distinction of being the only law school in India to have produced the heads of all three arms of the government. The college is renowned for exemplary legal education under the tutelage of top-class faculty, which includes legal icons like Dr. BR Ambedkar, Lokmanya Tilak, Justice M.C Chagla, Nani Palkhivala and H.D Pithawala.
Government Law College is always in a state of dynamic transformation powered by the zeal of its progressive faculty and enthusiasm of its vibrant and participative student committees. GLC surely is moving to show the reflection of times and its atmosphere in the campus is brimming with life and is charged up to achieve new heights.
About Our Event
MUNSOC is organising its annual flagship event GLC MUN since 2008, which is a pan India Conference where more than 300 delegates from various educational institutes take part to discuss, deliberate and propose solutions on matters of National as well as International concerns. This year we look forward to organising the 14th Edition of GLCMUN with the aim to educate participants about International Relations, Policies and Politics and to provide an opportunity to further their horizon of knowledge by finding strong and amicably agreed solutions to the problems which affect the entire world.
Dates: April 12-13, 2024
Mode: Offline
Venue: Government Law College Mumbai,Churchgate
Eligibility Criteria: Students of age group 14-24
Registration Fee:
₹2,500/- (General students)
₹2,400/-(Delegates registering through a Delegation- minimum 7 delegates required for a Delegation)
Registration Link- https://forms.gle/Z2VfDgckMQyyFyhP8 (for delegates)
Registration Link- https://forms.gle/wEeMg7L2GyBvDZo97 (for delegations)
The committees and agendas are as follows:
1) United Nations Security Council (UNSC)
Agenda – Exploring comprehensive reforms to the Security Council while deliberating on strategies to prevent the emergence of a second Cold War.
Preferred Language – English
2) United Nations Human Rights Council (UNHRC)
Agenda – Examining infringements of refugee rights and restructuring the prevalent preventive framework.
Preferred Language – English
3) United Nations General Assembly- Emergency Special Session (UNGA-ESS)
Agenda – Discussing Israeli actions in Occupied East Jerusalem and the rest of the Occupied Palestinian Territory.
Preferred Language – English
4) United Nations Economic and Social Council (UNECOSOC)
Agenda – Exploration of strategies, technologies and financing mechanisms that can foster sustainable development amidst global crisis.
Preferred Language – English
5) All India Political Parties Meet (Historic) (AIPPM)
Agenda – Deliberating on the aftermath of the Proclamation of Emergency, 1975 and the Constitution (Forty- Fourth) Amendment Bill, 1978.
Preferred Language – Hindi, English
6) Maharashtra Legislative Assembly (MLA)
Agenda – Deliberation on the restructuring of reservations in Maharashtra.
Preferred Language – Marathi, English
7) Parliamentary Standing Committee on Personnel, Public Grievances, Law and Justice (PSC)
Agenda – Review of the nation’s Electoral system and potential reforms with emphasis on:
i) Assessing the practicality of One Nation One Election.
ii) Improving safeguards against malpractices in the electoral process. Preferred Language- Hindi, English
8) International Press (IP)
Available Roles – Journalist or Photographer
Prizes:
Best Delegation- ₹ 20,000/-
Best Delegate- ₹ 12,500/-
High Commendation- ₹ 7,500/-
Special Mention- ₹ 4,500/-
Best Journalist – ₹ 6,500/-
Best Photographer – ₹ 6,500/-
All participants will get Participation Certificate
For further information please visit our Social Media handles:
Instagram: https://www.instagram.com/theglcmun/
Facebook: https://www.facebook.com/theglcmun/
Website: theglcmun.com
LinkedIn: https://www.linkedin.com/company/glc-munsoc/mycompany/
If there are any further queries, kindly reach out to us at glcmuncomm@gmail.com or contact us at:
Aryushi Asrani
(USG Delegate Outreach)
+91 9920384246
Gautam Chauhan
(USG Delegate Outreach)
+91 7977602236
Anshita Pareek
(USG Delegate Affairs)
+91 8104769783
Stuti Vora
(USG Delegate Affairs)
+91 8425061691
To know more click on Delegate Brochure GLC MUN ’24
