In a Full Court meeting on 06-03-2024 presided by Dr Justice D.Y. Chandrachud, the Chief Justice of India, designated 5 Advocates-on-Record/Advocates as Senior Advocates with effect from 06-03-2024. The shortlisted names are as follows-
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Rajesh Mahale, Advocate-on-Record
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P.V. Dinesh, Advocate-on-Record
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Harinder Mohan Singh (HM Singh), Advocate-on-Record
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Kaveeta Wadia, Advocate-on-Record
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S. Nandakumar, Advocate