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Bangalore University | XXVIII All India Moot Court Competition, 2024

Bhumika Indulia
Bangalore University

Bangalore University’s accreditation began in 2002 when it achieved the esteemed Five Star Status from NAAC, marking a significant milestone in its academic excellence. With subsequent reaccreditations in 2008 and 2016, maintaining an ‘A’ Grade status, the institution consistently demonstrated its commitment to high-quality education. Significantly, in 2023, it achieved yet another remarkable feat with the prestigious grade A++, further solidifying its position as a beacon of academic brilliance under the updated grading system.

UNIVERSITY LAW COLLEGE

University Law College is a premier institute that strives towards imparting quality legal education and fosters the growth of young legal minds. It believes in the holistic development of every student, hence making academic and extra-curricular activities an equal part of the curriculum. Mooting in the modern world of legal studies has become a vital tool in preparing a law student for the profession. University Law College takes great pride in the fact that it enjoys an unmatched track record of producing great distinguished Advocates and Judges at all levels of the Courts. The college has successfully organized 27 All India Moot Court Competitions in the past, and this year marks the prestigious milestone of hosting the 28th All India Moot Court Competition (AIMCC), underscoring its dedication to fostering excellence in legal advocacy.

ALL INDIA MOOT COURT COMPETITION

The 27th edition of the All India Moot Court Competition and the previous editions have enjoyed enormous success, it received an overwhelming registration of 76 teams from all over India. The Final Round of the 27th All India Moot Court Competition was held on 11th June, 2023 at the Prof. K Venkatagiri Gowda Memorial Hall and was judged by the full bench consisting of Hon’ble Justice Ravi Venkappa Hosmani, Judge, High Court of Karnataka, Hon’ble Justice Anant Ramnath Hegde, Judge, High Court of Karnataka and Hon’ble Justice C M Poonacha, Additional Judge, High Court of Karnataka.

University Law College (ULC) with immense pride announces its 28th edition of the All India Moot Court Competition, 2024, to be held from 31/05/2024 to 02/06/2024, at University Law College, Jnana Bharathi Campus, Bangalore University, Bengaluru; which aims to be bigger and more diversified than ever before. ULC extends its sincere and warm welcome to all the esteemed participants of this competition.

KEY DATES OF THE COMPETITION

  • Last date for Provisional Registration – 15/04/2024

  • Last date to seek clarifications – 21/04/2024

  • Release of clarifications – 26/04/2024

  • Last date for submission of the soft copies of the memorandum – 5/05/2024

  • Announcement of top 32 teams – 9/05/2024

  • Last date for Final Registration – 13/05/2024

  • Last date for submission of hard copies of memorandum – 22/05/2024

  • Last date for submission of travel form – 25/05/2024

  • Inaugural ceremony, Researcher’s test (Qualifier Round) – 31/05/2024

  • Preliminary Rounds, Researcher’s test (Final Round) – 1/06/2024

  • Quarter Final Rounds, Semi- Final Rounds, Final Round and Valedictory ceremony – 2/06/2024

AWARDS

  • Winning Team: Prizes worth Rupees One Lakh [Three (3) one-year academic subscriptions to SCC Online worth Rupees 81,000+ Attractive Cash prize Trophy]

  • Runner Up: Prizes worth Rupees 33,000 [Three (3) half-yearly complimentary subscription to EBC Learning worth Rupees 18,000 + Attractive Cash prize + Trophy]

  • Best Speaker Award: 7500 Rupees + Trophy

  • Best Researcher Award: 7500 Rupees + Trophy

  • Best Memorial Award: 7500 Rupees + Trophy

DOCUMENTS AND LINKS:

Please find the attached links containing the Brochure, Moot problem, Rules and Regulations, and the Registration Form.

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