[1996 drug-planting case] Gujarat Court sentences former IPS officer Sanjiv Bhatt to 20 years of imprisonment

Former IPS officer Sanjiv Bhatt was arrested in 2018 to investigate the allegations made by Rajasthan based lawyer for framing him on the allegations of keeping narcotics substance.

Sanjiv Bhatt in 1996 Drug-planting case

Gujarat Court: The second Additional District & Sessions Judge, Palanpur, JN Thakkar sentenced former IPS officer Sanjiv Bhatt to 20 years of imprisonment in the 1996 drug-planting case.

Former IPS officer Sanjiv Bhatt was arrested in 2018 pursuant to a direction of the Gujarat High Court to the Criminal Investigation Department (‘CID’) to investigate the allegations made by Rajasthan based lawyer for framing him on the allegations of keeping 3 kg of narcotics substance at a Palanpur hotel in 1996. During that time, Bhatt was serving as Superintendent of Police.

The Court held him guilty for offences under Sections 21(c), 27-A, 29, 58(1) and (2) of the Narcotic Drugs and Psychotropic Substances Act 1985 and sentenced him to undergo 20 years of imprisonment.

Earlier, the Gujarat High Court rejected a transfer plea filed by Bhatt of his trial in the 1996 drug-planting case to a Court in Banaskantha district, holding that any case of bias was not established and called it an attempt to scandalize and pressurize the Court.

Source: Press

Image Source: @sanjivbhatt / X.com

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