[Mukhtar Ansari death] UP Court orders Judicial inquiry; Additional Chief Judicial Magistrate to submit report within month

An additional Chief Judicial Magistrate has been appointed as the officer in charge of the inquiry.

Judicial inquiry Mukhtar Ansari's death

District Court, Banda: Bhagwan Das Gupta, Chief Judicial Magistrate, Banda, ordered a judicial inquiry into the death of former Bahujan Samaj Party (BSP) MLA Mukhtar Ansari after his death on 28-03-2024 allegedly due to a cardiac arrest after being taken to Rani Durgawati Medical College.

An additional Chief Judicial Magistrate has been appointed as the officer in charge of the inquiry and a report has been asked to be submitted within a month.

Ansari was facing several cases and recently, he was sentenced to life imprisonment in 1990 fake arms license case. In 2023, a special MP/ MLA Court, Varanasi had convicted and sentenced Mukhtar Ansari to life imprisonment for murder of Awadhesh Rai who was the brother of a Congress leader Ajay Rai.

Source: Press

Image Source: Twitter/@MukhtarAnsari09

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