Call for Abstracts | LHSS Collective’s International Virtual Symposium [Submit Abstract by 25th April]

The Law, Humanities and Social Sciences (LHSS) Collective at Maharashtra National Law University Mumbai is back with the second edition of its

International Virtual Symposium

The Law, Humanities and Social Sciences (LHSS) Collective at Maharashtra National Law University Mumbai is back with the second edition of its International Symposium being hosted from 11th to 12th May, 2024 for probing into the crises faced by law in today’s society.

About LHSS Collective

Available research on the intersection of law with humanities and social sciences remains focused on and originates from the Global North. Perspectives from the Global South remain marginal to such discussions. MNLU Mumbai’s Law, Humanities and Social Sciences Collective seeks to redress this imbalance by providing platforms for expression and exchange of ideas that craft and critique interdisciplinary from a Global South perspective.

About Symposium

The LHSS International Symposium is a two-day virtual event that brings together scholars, students, and legal professionals to explore the dynamic interplay between law and social sciences. Building on the success of the first edition, this edition of the competition, being held on 11 – 12 May 2024, aims to foster a deeper understanding of crises faced by law. Over the period of two days, this symposium would feature some of the prominent voices in the field.

The LHSS Collective hereby invites abstracts for the paper presentation at the Symposium. The topic chosen shall explore the intersection of law and humanities or social sciences. For further details regarding, submission guidelines and registration portal, please refer to this brochure and poster (hyperlinked).

Broad Themes for the Abstract Submission

  • Globalization, Crisis and the Law

  • Humanitarian Crisis and Law/International Law

  • Law and Crisis in the Global South

  • Medico-Legal States of Exception

  • Climate Crisis and Environmental Justice

Timeline

  • Deadline for Abstract Submission: 25th April, 2024 (extended)

  • Decision on Abstracts: 25th April, 2024

  • Registration Deadline: 1st May, 2024

  • Dates of Symposium: 11th – 12th May, 2024

The extended deadline for abstract submission is 25th April 2024. Full papers may be submitted after the Symposium. For any query, please feel free to email at symposiumlhss@mnlumumbai.edu.in or call 022 2570 3188 between 10.30 a.m. and 04.30 p.m. on working days.

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