We are delighted to invite you to the 2nd edition of the Law, Humanities and Social Sciences (LHSS) Collective International Symposium, hosted by Maharashtra National Law University Mumbai. This two-day virtual event, taking place on 11-12 May 2024, will delve into the crises faced by law in today’s global society.
Event Details:
Dates – 11th & 12th May 2024
Venue – Virtual
Themes of Discussion:
Globalization, Crisis, and the Law
Humanitarian Crisis and Law/International Law
Law and Crisis in the Global South
Medico-Legal States of Exception
Climate Crisis and Environmental Justice
Distinguished Panelists:
Dr. Swatee Yogessh
Dr. Diksha Dhar
Mr. Arvind Narrain
Please find information about the panelists here.
Registration Information:
Who Can Attend?
Scholars, students, legal professionals, and anyone interested in exploring the intersection of law with humanities and social sciences.
Registration Deadline: 10th May 2024
Click Here to register.
Why Attend?
Amidst the backdrop of our contemporary reality defined by perpetual crisis, the LHSS Collective International Symposium 2024 offers a unique opportunity to delve into the transformative role of law and justice. As crises become the norm rather than the exception, it becomes essential to explore how law interacts with humanities and social sciences in shaping responses to these challenges. This symposium offers a unique opportunity to gain insights into global challenges and innovative approaches to legal studies.
Participation Fee
The participation fee for all non-presenting participants is Rs. 100. Find the payment link here.
Contact Us
For inquiries or assistance with registration, please email us at symposiumlhss@mnlumumbai.edu.in or call us at 022 2570 3188 (10:30 AM to 04:30 PM on working days).
Join us for an intellectually stimulating event that explores law from diverse perspectives. Looking forward to welcoming you at the LHSS Collective International Symposium 2024!