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Bengaluru Court remands Prajwal Revanna to six days police custody in sexual harassment case

Prajwal Revanna to six days police custody

Bengaluru Court: The Special Court for MP/ MLA remanded suspended Jantal Dal’s (Secular) Member of Parliament Prajwal Revanna to six days police custody in sexual harassment case, sought by the Special Investigation Team (SIT).

Revanna was accused of numerous allegations of sexual harassment and criminal intimidation on a complaint by a woman working in his household. In April several clips were circulated which involved him.

Earlier, his application for anticipatory bail was adjourned.

Source: Press

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