Khaitan & Co acts as Legal Counsel as to Indian Law to the Book Running Lead Managers in relation to the Qualified Institutions Placement of Keystone Realtors Limited.

DEAL DETAILS QIP | Keystone Realtors Limited Khaitan & Co acted as Legal Counsel as to Indian Law to the Book Running

Book Running Lead Managers

DEAL DETAILS

QIP | Keystone Realtors Limited

Khaitan & Co acted as Legal Counsel as to Indian Law to the Book Running Lead Managers in relation to the Qualified Institutions Placement of Keystone Realtors Limited aggregating to INR 8,000 million.

Subhayu Sen (Partner), Aparna Bagree (Principal Associate), Johann Valladares (Senior Associate) and Shreya Iyer (Associate) represented the client on the transaction.

The Company is one of the prominent real estate developers in the Mumbai Metropolitan Area. Their portfolio includes projects under the super premium, premium, aspirational and affordable categories, all under the brand Rustomjee.

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