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VII Surana & Surana and UPES School of Law, National Insolvency Law Moot Court Competition, 2024

Surana and UPES School of Law

Greetings from the Moot Court Association, School of Law, UPES!

“It gives us immense joy to announce that UPES, School of Law, Dehradun is organizing the VII SURANA & SURANA AND UPES SCHOOL OF LAW, NATIONAL INSOLVENCY LAW MOOT COURT COMPETITION, 2024 in collaboration with SCC Times as our Media Partner.” The event is scheduled on August 10th 2024 in Virtual Mode and September 6th – 7th 2024 in Offline Mode.

UPES aims to foster a culture where creativity, invention, subject-matter expertise, and critical thinking are encouraged to promote well-rounded personal and professional development. The competition provides an excellent opportunity for passionate law students to involve themselves in intellectual discourse on emerging trends in Law, providing a platform for budding professionals to develop cutting-edge skills in research, writing, and advocacy.

ABOUT THE MOOT

Welcoming you to the prestigious VII Surana & Surana and UPES School of Law, National Insolvency Law Moot Court Competition 2024 a beacon of legal brilliance and a testimony to the evolving landscape of insolvency law, organized by the UPES School of Law. This Competition has been a cornerstone in shaping the discourse on emerging trends in Insolvency and Bankruptcy Law, providing a platform for budding professionals to develop cutting-edge skills in research, writing, and advocacy.

Initiated in 2018, the competition is a living tribute to the legacy of Surana & Surana, a stalwart in the field of law. What began as a national event expanded its scope in 2022, going national and proudly carrying the banner of insolvency laws across the globe. The Competition has not only grown by leaps and bounds but has also become one of the most coveted moots in the country, attracting participation from top law schools in India.

TIMELINE OF THE COMPETITION

EVENT

DATE

Release of Case Record

26th June 2024

Commencement of Provisional Registration

26th June 2024

Commencement of Final Registration

26th June 2024

Last date of Provisional Registration

7th July 2024

Last date of Final Registration

20th July 2024

Last Date for seeking Clarifications

22nd July 2024

Release of Clarifications

24th July 2024

Last date of Memorial Submission

30th July 2024

Inauguration and Orientation

9th August 2024

Researcher’s Test and Memorial Exchange

9th August 2024

Preliminary Rounds

10th August 2024

Registration and Submission of Physical Hard copies of memorials

5th September 2024

Octa Final, Quarter Final and Semi Final Rounds

6th September 2024

Final Round

7th September 2024

Valedictory Ceremony

7th September 2024

ELIGIBILITY

Students duly enrolled and perusing full time 5 years or 3 years undergraduate law courses (BA LL.B/ BBA LL.B/ B.com LL.B/ LL.B) may apply to participate in the competition.

TEAM COMPOSITION

The team participating shall comprise of 3 members wherein there will be 2 speakers and 1 researcher.

REGISTRATION PROCESS

The Provisional Registration shall be done by 7th July 2024. It is mandatory for every University to register provisionally via its Moot Court’s ID at LINK.

Participants are required to register themselves online at http://www.moot.in/ by 20th July 2024 by 11:59:59.

REGISTRATION FEE

A registration fee of Rs. 3,500/- (Three Thousand Five Hundred rupees only) is to be paid online by the team through Net Banking for Online Rounds. Additional amount for Advance Rounds (including accommodation, transport, food etc) is Rs. 3,000/- (Three Thousand rupees only).

Account details are as follows:

  1. Beneficiary Name: University of Petroleum and Energy Studies

  2. Account Number: 01159460000224

  3. IFSC Code: YESB0000115

  4. Branch: Yes bank Ltd., ground floor, 56, Rajpur road, Dehradun-248001

AWARDS AND PRIZE MONEY

AWARDS

PRIZE MONEY

Winners

₹30,000

Runners Up

₹15,000

Best Researcher

₹5,000

Best Student Advocate

₹5,000

Best Memorial for Appellant

₹3,000

Best Memorial for Respondent

₹3,000

IMPORTANT DOCUMENTS

Kindly find herewith the important documents for the Competition for your kind perusal: LINK

CONATCT INFORMATION

In case of any further doubts, kindly contact the undersigned:

* Mail ID: [mootcourt@ddn.upes.ac.in]

* Student Convenor: Mr. Mukul Khandelwal [+91 89557 93844]

* Student Principal Secretary: Ms. Ananya Kamboj [+91 84331 81832]

We look forward to hearing from you soon and extend the invitation to host you.

Happy Mooting!

With Wishes and Regards,

Moot Court Association, School of Law, UPES, Dehradun

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