Ms. Pooranimaa Hariharan has rejoined Cyril Amarchand Mangaldas as a Partner in its Corporate practice. She is based in Bengaluru.
Pooranimaa has over 12 years of experience in the areas of private equity, mergers & acquisitions, entity formation and governance, as well as business structuring/ restructuring, across sectors. In addition to transactional work, she also routinely advises clients on the general corporate compliance requirements under various Indian laws. She graduated from Symbiosis Law School, Pune in 2012.
On her joining, Mr. Cyril Shroff, Managing Partner, Cyril Amarchand Mangaldas said, “I am pleased to welcome her back to the firm. Pooranimaa has impressive professional credentials and her addition to our corporate practice will enhance our continued growth in the practice.”
Pooranimaa Hariharan, Partner, Cyril Amarchand Mangaldas, said, “I am thrilled to join Cyril Amarchand Mangaldas as a partner in the General Corporate practice. Returning to the firm after a decade truly feels like homecoming. I am grateful for this opportunity and excited to collaborate with the firm’s talented set of professionals, to drive the firm’s continued growth and success.”
