About the Curator-Law Caddie
Law Caddie is India’s first dedicated sports law firm catering to the Sports Industry. The firm provides counsel and representation to athletes, sports leagues, universities, public sports authorities, corporate sponsors and a wide range of other industry stakeholders on complex business deals, public policy and litigation. It is also experienced in negotiating agreements with broadcasters, distributors, mobile operators, online businesses and social media sites. Its key areas of practice are Dispute Resolution, Anti-Doping, Athlete Representation, Intellectual Property Rights, Sponsorships and Endorsements, Contracts and Arbitration.
Why Do This Program
Does Sports interest you? Ever wondered who represents your favorite sports-star? With this Program, you can acquire broad-based theoretical and practical education concerning the legal regulation of the Sports Industry. Curated by a strong team of lawyers, this course will give you the practical edge to your dreams!
Learn about:
IPR & Sports Law
Fantasy Sports
Drug-Testing and Anti-Doping Programs in Sports
Sponsorships
Dispute Resolution in Sports
Sports Contracts
And much more!!
What all you get as part of the Program
Exciting features of the Program
Self-paced Course with 90 Days Unlimited Access
Access to recorded Videos
Access to all learning material
Community Access
Assignments such as drafting, contract reviews etc.
Quizzes
Certification
Work on Sports Contracts, draft Legal Notices, take Sports Quizzes & much more!
For more information,
CONTACT-
7523842896
Program Fee
INR 4900 (Inclusive of GST)
Check out our Course Module and Enroll Now!
Course link- https://academy.lawcaddie.com/sportslaw