Insolvency Law Academy (ILA) is poised to host the Third Edition of its Annual Conference, the 3rd meeting of ILA’s Insolvency Scholars Forum and the 2nd meeting of ILA’s Emerging Scholars Group in March 2025.
The upcoming ILA 2025 Conference, scheduled from 14th to 16th March 2025, is slated to take place at the Tijara Fort-Palace, Alwar, Rajasthan, India.
The ILA 2025 Conference will centre on the theme:
‘Insolvency Regimes: A History of Tomorrow’.
Topics of discussion will include an analysis of what we might have overlooked or are still overlooking from the past in our present actions, our response and readiness for the future, in insolvency policy and practice.
Past two Editions of ILA’s Annual Conferences have brought together thought leaders and practitioners from around the globe. These conferences have been commended by global insolvency experts, judges and top international thinkers. The two Editions have facilitated meaningful discussions and the exchange of ideas that drive the field forward.
Held in Delhi in February 2023 and in Goa in February 2024, the Conferences were particularly notable for their high-profile attendees and impactful sessions. ILA braces to conduct yet another enriching edition, endeavoring to actualize their vision.
ABOUT INSOLVENCY LAW ACADEMY
ILA is an Indian Institute of Excellence in Insolvency.
ILA functions as an independent think tank and research institution. It contributes to robust and evidence-based policy making along with enhancing the professional and ethical standards in the insolvency industry through cutting-edge research, innovation and development of best practices.
ILA was founded by Mr. Sumant Batra, an insolvency lawyer of global eminence, after three decades of experience in the areas of insolvency, bankruptcy and related laws.
It was launched in June 2022, with the vision to create a world-class institution to strengthen the nation’s insolvency system. The idea evolved into a compelling vision with the involvement of prominent economists, intellectuals, legal scholars, and global leaders.
Within a span of two years, ILA has elicited significant endorsement and fervent engagement from national and international leading figures. It has been conceived as a premier institution, acting as a torchbearer in the field of insolvency law.
One of the hallmarks of ILA is to develop a community in pursuit of education, research and scholarship in the field of insolvency. ILA has established the Insolvency Scholars Forum and the Emerging Scholars Group to bring together a community of academic in the field of insolvency to serve as a credible resource for research initiatives along with mentoring young researchers.
ILA has been instrumental in publishing numerous research papers, articles, reports and actively engages in developing best practices and standards for the insolvency profession. It aims to provide actionable insights and recommendations which contribute to the body of knowledge in Insolvency law and practice.
INFORMATION REGARDING UPCOMING ILA 2025 CONFERENCE
The conference will be attended by judges, policy makers, insolvency regulators, bankers, eminent academics and scholars, practitioners, and other experts from different parts of the world.
Event begins: 14th March 2025
Event finishes: 16th March 2025
Venue: Tijara Fort-Palace, Alwar, Rajasthan, India Tijara Fort-Palace | Heritage Resort near Delhi | Hotel in Tijara (neemranahotels.com)
Event timings (IST):
14th March 2025- 04:30 PM to 06:45 PM
15th March 2025- 09:00 AM to 06:40 PM
16th March 2025- 09:30 AM to 03:00 PM
* timings are subject to change.
Registration details:
The details about the available discounts on the registration fee is as under:
*Registration Fee includes early bird discount
HOW TO REGISTER?
To register online: CLICK HERE
TERMS AND CONDITIONS FOR PARTICIPATION:
- The Early Bird discount is applicable only till Monday, 30th September 2024.
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Entry is strictly by registration.
- As an academic you are entitled to a flat 40% discount on the registration fee.
- An extra fee will be charged for an accompanying person. (An accompanying person is a person, including spouse or partner, who accompanies the delegate but shall only attend the social events, including dinners on 14th and 15th March 2025).
- Group registrations are allowed for four or more delegates from the same organisation.
- Payments can be made through bank transfer only.
- Entry is allowed from Friday, 14th March till Sunday, 16th March 2025, depending on the confirmation of the registration.
- Delegates of the event will be provided lunch at the venue on Saturday,15th and Sunday,16th March 2025.
- Participants will be provided dinner at the venue on Friday,14th and Saturday,15th March 2025.
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Cancellation or refund of the registration fee is not permissible. However, it may be transferred to another delegate in the same category in exceptional circumstances with the prior written approval of ILA.
WHO SHOULD ATTEND
- Insolvency professionals
- Judges
- Policy makers
- Regulators
- Banks and financial institutions
- Asset reconstruction companies
- Academicians
- Insolvency scholars
- In-house counsels
- Independent lawyers
- Valuers
- Financial consultants
- Distressed asset investors
- Chartered accountants
- Company secretaries
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Business persons
ABOUT THE VENUE
The ILA 2025 Conference is scheduled to be held at the renowned Tijara Fort-Palace, Alwar, Rajasthan, India. Built in Rajput-Afghan style with early colonial influences, the Fort-Palace offers a unique blend of history and luxury. With its terraced hanging gardens and breathtaking views, it is the perfect backdrop for an unforgettable Conference experience.
HOTEL STAY FOR DELEGATES
Tijara Fort-Palace, Alwar, Rajasthan, India
The entire Fort Palace, comprising 101 rooms, has been chartered for the conference. There is no other hotel in proximity. This is the only hotel where the delegates can stay. ILA has negotiated special rate for the conference. A delegate can avail this discounted rate after registering for the conference and receiving the receipt of confirmation of registration from ILA Secretariat. Rooms are subject to availability.
ABOUT ALWAR, RAJASTHAN
Alwar is one of the oldest cities in Rajasthan while also being the most recent of the Rajput kingdoms. It is home to beautiful palaces and forts with exquisite architecture, along with calm lakes, royal hunting chalets and dense jungles. Nestled in the lap of the Aravalli range, the valleys and forests are a haven for birds such as grey partridge and white-throated kingfisher and animals such as the Bengal tiger and golden jackal.
YOU CAN REACH THE VENUE BY
Road
100 km (2.5 to 3 hours approx.) from Indira Gandhi International Airport, New Delhi.
Rail
Nearest railway station is Alwar Junction Railway Station — 55 km (60 mins approx.)
Air
Nearest airport is Indira Gandhi International Airport, New Delhi- 100km (2.5 to 3 hours approx.)
SPONSORSHIP OPPORTUNITIES
Organising conference of this scale requires support, financial and technical. ILA is a not-for-profit public charitable trust. We rely on market support to continue to grow and carry out our activities independently. The 2025 annual conference will offer opportunities to the sponsors to promote their brand and services at this international event.
The details of available opportunities are available in the sponsorship brochure — CLICK HERE
SOCIAL MEDIA HANDLES OF ILA
LinkedIn —
Insolvency Law Academy — CLICK HERE
3rd Annual Conference 2025- CLICK HERE
Instagram- @insolvency_law_academy CLICK HERE
ILA INFORMATION LINKS
For further information about ILA and the event please visit CLICK HERE
Brochure for the Conference- CLICK HERE
In case of any query, please contact ila2025@insolvencylawacademy.com