The NANI PALKHIVALA ARBITRATION CENTER (NPAC) announced Satya Hegde Essay Writing Competition on Arbitration.
Details are as follows:
Topic: “Extending Curative Jurisdiction to Arbitration Matters- Exploring the Consequences.”
Eligibility: Current students of Law in any College or University in India.
Deadline: Monday, August 23, 2024 before 06.00 pm
Email id: npac05shec@gmail.com (entries to be sent on this mail)
Prizes:
First Prize — Rs.10,000/-
Second Prize — Rs. 7,500/-
Third Prize — Rs. 5,000/-
Umm there are paralegal people like stenographers who also wants to contribute to this event… please try to consider them atleast
Cleared LL.b waiting to write the AIBE exams. Can I participate?