Site icon SCC Times

Government notifies Constitution of GSTAT Principal Bench and State Benches

ministry of finance

ministry of finance

On 31-7-2024, the Ministry of Finance established the Goods and Services Tax Appellate Tribunal (‘GSTAT’) having retrospective effect from 1-9-2023.

The Principal Bench of GSTAT is constituted at New Delhi.

S. No.

State

No. Of Benches

Location/ Sitting

1

Andhra Pradesh

1

Vijayawada- Vishakhapatnam

2

Bihar

1

Patna

3

Chhattisgarh

1

Raipur

4

Delhi

1

Delhi

5

Gujarat

2

Ahmedabad

6

Dadra and Nagar Haveli and Daman and Diu

Surat- Rajkot

7

Haryana

1

Gurugram- Hissar

8

Himachal Pradesh

1

Shimla

9

Jammu and Kashmir

1

Jammu- Srinagar

10

Ladakh

11

Jharkhand

1

Ranchi

12

Karnataka

2

Bengaluru

13

Kerala

1

Ernakulum- Thiruvananthapuram

14

Lakshadweep

15

Madhya Pradesh

1

Bhopal

16

Goa

3

Mumbai- Panaji (Circuit)

17

Maharashtra

Pune- Thane

Nagpur- Chhatrapati Sambhajinagar

18

Odisha

1

Cuttack

19

Punjab

1

Jalandhar- Chandigarh

20

Chandigarh

21

Rajasthan

2

Jaipur

Jodhpur

22

Tamil Nadu

2

Chennai- Puducherry (Circuit)

23

Puducherry

Madurai- Coimbatore

24

Telangana

1

Hyderabad

25

Uttar Pradesh

3

Lucknow

Varanasi- Prayagraj

Ghaziabad- Agra

26

Uttarakhand

1

Dehradun

27

Andaman and Nicobar Islands

2

Kolkata

28

Sikkim

29

West Bengal

30

Arunachal Pradesh

1

Guwahati- Aizawl (Circuit), Agartala (Circuit), Kohima (Circuit)

31

Assam

32

Manipur

33

Meghalaya

34

Mizoram

35

Nagaland

36

Tripura

Exit mobile version