National Seminar on Social Security Laws Related to Workers of Organised and Unorganised Sectors in India

The theme of the seminar is – “Social security Laws related to organized and unorganised sectors in India”

Social Security Laws

ABOUT THE COMPETITION

Justice remains the greatest power on earth. To that power alone will we submit.

The theme of the seminar is – “Social security Laws related to organized and unorganised sectors in India”.

The competition involves a comprehensive approach towards various topics of Labour Law in terms of theory and implication of law. The seminar would be held in offline mode in the campus itself.

This seminar would provide a platform for participants to exchange ideas and experiences regarding various aspects of Labour Law. The seminar would also help in building a network of stakeholders working together for a more developed and equitable future.

Hence with the objective of providing all the enthusiastic learners with an opportunity to examine the Problems regarding social security in organised as well as unorganised sectors of society from the legal perspective, apply the law and render suitable outcomes, Lucknow University Moot Court Association is organising an offline mode Seminar on Labour Law on 28th of September in the Juris hall, second campus, University of Lucknow.

GUIDELINES FOR PAPER SUBMISSION:

The abstract of paper shall be maximum 300 words, in MS Word 12 point Font in New Times Roman with 1.5 line spacing.

Full paper shall be within 3000 – 5000 words and should be typed in MS Word 12 point Font in Times New Roman with 1.5 line spacing on A4 size paper.

Abstract and full paper must be sent on e- mail address given below:

Email: mcc.lucknowuniv@gmail.com

The selected papers will be presented during the seminar and included in the seminar proceedings. Certificates will be provided to all the participants and presenters after the valedictory ceremony.

The selected Papers will be considered for publication in an edited book with ISBN (Charges applicable for selected papers).

ELIGIBILITY

The submission is open to all Law Students registered in Graduate/Post Graduate Course in any Institution/ College/ University. The students can register themselves as a team of 2 or may also seek single registration. There is no restriction on the number of entries from any college or university. The participants shall write a single opinion.

MODE OF COMPETITION-

OFFLINE

VENUE-

JURIS HALL, SECOND CAMPUS, UNIVERSITY OF LUCKNOW

REGISTRATION FEE —

FOR ACADEMICIANS/ PROFFESIONALS/ TEACHERS/ OTHER DELEGATES-

Rs. 1000 INR – Single Author

Rs. 1500 INR – Co-Author

ONLY ONE CO-AUTHOR IS ALLOWED*

FOR RESEARCH SCHOLARS AND STUDENTS-

Rs. 700 INR — Single Author

Rs. 1200 INR — Co-Author

ONLY ONE CO-AUTHOR IS ALLOWED*

DATE OF SEMINAR-

28 September, 2024

LAST DATE OF ABSTRACT SUBMISSION & ONLINE REGISTRATION-

15 September, 2024

LAST DATE OF FULL PAPER SUBMISSION-

25 September, 2024

REGISTRATION LINK — https://docs.google.com/forms/d/e/1FAIpQLScrW3kKAysgmkEeqaDcXjEPpQkCSGDF9eUF5SKQLiUmf0naAA/viewform

All the necessary details are given in the brochure attached below.

Please feel free to contact us in case of any queries and keep following for more such updates.

DM us or contact us via given contact details.

Srijan Pandey-8303642880

[CONVENOR]

Aditya Gautam- 6395412052

[CO-CONVENOR]

To know more click on National Seminar 2024 Brochure

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