On 29-8-2024, the Supreme Court Collegium comprising of Dr Justice DY Chandrachud, CJI, Justice Sanjiv Khanna and Justice BR Gavai, recommended the appointment of Tejas Dhirenbhai Karia, Advocate, as a Judge of the High Court of Delhi.
The Collegium noted that Advocate Karia is a domain expert in the law of arbitration. “The volume of cases on arbitration law requires specialized handling, particularly, in the High Court of Delhi. Shri Tejas Dhirenbhai Karia will prove to be a value addition to the Bench of the High Court of Delhi. Besides appearing in arbitration cases before the High Courts and the Supreme Court.”
The Collegium further observed that Advocate Tejas Dhirenbhai Karia has extensive experience in conducting arbitrations, both domestic and international. Upon perusing the judgments in the cases which he has argued, the Collegium stated that it is apparent that Tejas Dhirenbhai Karia has conducted issues of substance before the High Courts and other Courts, including the Supreme Court and therefore, is eminently fit and suitable for appointment as a Judge of the High Court of Delhi.
Is he son of honourable justice D.G Karia ,High court of Gujarat???