RGNUL Two Credit Certificate Course on Business Laws and Practice 5.0 [October – December 2024]

It is a humble request to publish the event: “Two Credit Certificate Course on Business Laws and Practice 5.0 (October – December 2024)”

Credit Certificate Course

It is a humble request to publish the event: “Two Credit Certificate Course on Business Laws and Practice 5.0 (October – December 2024)” on your website. The details are as follows:

Two Credit Certificate Course on Business Laws and Practice 5.0 | CBLT – RGNUL

Greetings from the Centre for Business Laws and Taxation!

We are elated to announce that The Centre for Business Laws & Taxation (“CBLT”) is organizing and cordially invites you to join the Two Credit Certificate course on Business Laws and Practice 5.0, after the immense success of its four editions of Two Credit Certificate Course on Business Laws and Practice.

About the Centre

The Centre for Business Laws & Taxation (“CBLT”) is a research centre under the aegis of the Rajiv Gandhi National University of Law, Punjab (“RGNUL”) that aims to promote and conduct interdisciplinary research and undertake numerous activities and projects in the realm of Business Laws and Taxation. This centre is headed by our esteemed faculty coordinator, Dr. Manoj Kumar Sharma.

About the Course

This certificate course on business laws and practice is structured to analyze the current legal issues in the field of corporate litigation by identifying the lacunas existing in corporate law to benefit law students and young professionals who understand the nuances of corporate litigation.

The Centre is proudly hosting this course from October to December 2024. The course is structured to engage in a dialogue and create awareness about the scope and challenges in Corporate law. Topics include Competition Law, Mergers and acquisitions, Insolvency and bankruptcy, Banking Law, Direct Tax, and ADR Mechanisms, which will be undertaken by renowned practitioners and stalwarts. The resource persons will delve into the practical as well as theoretical nuances of their respective practice areas and interact with the students regarding the requirements of corporate law practice in the contemporary world.

Registration for the course:

Every student pursuing a UG/PG course, faculty, or practitioners in the field of law wishing to attend the online course has to register using the given link and fill in the Google form with all the required details.

Note: The last day for the registration for the course is 25-09-2024.

For your reference, we have attached the brochure Credit Course 5.0, which contains all the necessary details about the course.

For queries, please contact the undersigned:

Ms. Abha Singhal

(+91) 9602908908

Ms. Sunidhi Kashyap

(+91) 7888496547

Events & Outreach Team Leads, CBLT – RGNUL

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