Mr. Rohan Ghosh Roy will be joining Cyril Amarchand Mangaldas as an Equity Partner in its Corporate Practice. He will be based in Mumbai office.
Rohan is an accomplished corporate lawyer and a seasoned C-suite advisor. With over 15 years of experience, he has led many complex cross-border private equity and M&A deals valued over US$ 10 Billion for marquee clients. He was elevated to equity partnership in 2015 at Trilegal, where he worked for 15 years before joining Cyril Amarchand Mangaldas.
Welcoming him, Mr. Cyril Shroff, Managing Partner, Cyril Amarchand Mangaldas said, “I am delighted to welcome Rohan in the corporate practice in Mumbai. He brings rich experience and knowledge that will enhance our capabilities. I am excited about the contribution he will make as we continue to expand our corporate practice.”
Rohan graduated from NUJS, Kolkata in 2008 and has completed his LL.M. from The University of Chicago Law School earlier this year.
Mr. Rohan Ghosh Roy, said, “What drew me to CAM was a chance to work with the pre-eminent corporate practitioners of our times, and on market-defining transactions for marquee clients. To do so at what is undoubtedly a pivotal moment in the India story is the icing on the cake. Together with my colleagues, I look forward to being the trusted advisor of choice for our clients as they play their role in shaping the future. I, for one, am very excited for me!! I look forward to working with Mr. Shroff.”
