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Cyril Amarchand Mangaldas acts as legal counsel to Vinod Cookware India Private Limited in relation to their strategic investment in Healux International Private Limited

Vinod Cookware India Private Limited

Cyril Amarchand Mangaldas (CAM) acted as the legal counsel to Vinod Cookware India Private Limited (“Client”) in relation to their strategic investment in Healux International Private Limited (“Target Company”) by way of primary investment in the equity shares and optionally convertible debentures of the Target Company. We assisted in finalisation of the transaction documents, pre-closing, closing and post-closing actions.

The transaction team was led by Dhruv Singhal, Partner; with the support from Aparna Menon, Senior Associate; Shivangini Singh, Associate; and Rushil Mehta, Associate.

The transaction was closed on 2nd August, 2024.

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